HITESH KUMAR @ ASHU Vs. STATE OF PUNJAB

JUDGEMENT

(1.) Prayer in this application is for placing on record the judgment dated 01.04.2016 passed by the Judge, Special Court, Kapurthala as Annexure P-3.

(2.) For the reasons stated in the application, same is allowed. Annexure P-3 is taken on record.

(3.) CRM stands disposed of. CRM-M-25787-2017.