(1.) C.M.No.10569-C-2011
(2.) For reasons mentioned in the application, which is supported by an affidavit, the delay of 55 days in re-filing the appeal is condoned.
(3.) Application is allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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