LAWS(P&H)-2018-10-201

MODERN INSECTICIDES LIMITED Vs. STATE OF PUNJAB

Decided On October 22, 2018
Modern Insecticides Limited Appellant
V/S
STATE OF PUNJAB Respondents

JUDGEMENT

(1.) In terms of the order passed on 17-10-2018, Mr. M.P. Singh, IAS, ACS(T) and Mr. Vivek Partap Singh, IAS ETC, Punjab; Mr. Sanjeev Kaushal, IAS, Addl. Chief Secretary, E &T Department, Government of Haryana and Ms. Ashima Brar, IAS, ExciseTaxation Commissioner, Haryana are present in person in Court.

(2.) Issues raised by Learned Counsel for the petitioners have been brought to their notice.

(3.) Apparently some of the issues require consideration at the highest level so that there is uniform application of law.