NARAYAN DASS Vs. STATE OF HARYANA

JUDGEMENT

(1.) THIS judgment shall dispose of the Cri, Appeal No. 109- SB of 1996 filed by Narayan Dass, Cri. Appeal No. 341-SB of 1996 filed by Mohan Lal and Cri. Revision no. 219 of 2006, filed by Som Parkash, complainant arising out of the judgment of conviction, and the order of sentence dated 5. 2. 1996 rendered by the Court of Additional sessions Judge, Kurukshetra, vide which it convicted and sentenced the accused/appellants, as also Kashmir Singh, co-accused as under:-Name of the convict convicted for the offence sentence awarded narayan Dass u/s. 364 read with Section 120-B. IPC u/s. 365 read with Section 120-B, IPC u/s. 368 read with Section 120-B. IPC ri for a period of 5 years and to pay a fine of Rs. 1,000/- in default of payment of fine to further undergo ri for a period of six months. RI for a period of 3 years ri for a period of 2 years mohan Lal u/s. 364 read with Section 120-B IPC u/s, 365 read with Section 120-B IPC u/s. 368 read with Section 120-B IPC ri for a period of 5 years and to pay a fine of Rs. 1,000/- in default of payment of fine to further undergo ri for a period of six months. RI for a period of 3 years ri for a period of 2 years. Kashmir Singh u/s. 364 read with Section 120-B IPC u/s. 365 read with Section 120-B IPC u/s. 368 read with Section 120-B IPC ri for a period of 5 years and to pay a fine of Rs. 1,000/- in default of payment of fine to further undergo RI for a period of six months. RI for a period of 3 years ri for a period of 2 years the substantive sentences of the appellants were ordered to run concurrently.

(2.) KASHMIR Singh, accused, though convicted and sentenced vide the aforesaid judgment by the trial Court, but he seemed to have not filed any appeal. Aadesh Kumar, accused was, however, acquitted by the trial court.

(3.) THE facts, in brief, are that Som parkash s/o Amar Chand, caste Odd Rajput, employed as Junior Engineer in Canal Department, kurukshetra, was residing in quarter No. 23 Canal colony, Kurukshetra. He had got two sons, namely, Pushpinder and Mohit. Pankaj and Ankit sons of his brother Charan Dass were also residing with him.