LAWS(P&H)-1997-5-89

BARJINDER SINGH HAMDARD Vs. MOHINDER SINGH

Decided On May 19, 1997
BARJINDER SINGH HAMDARD Appellant
V/S
MOHINDER SINGH Respondents

JUDGEMENT

(1.) Present is a petition u/S. 482, Cr. P.C. for the quashment of complaint dated 3rd April, 1996 (Annexure P1), summing order dated 8th April, 1996 (Annexure P2) and the charge-sheet dated 13th September, 1990 (Annexure P4).

(2.) Before I proceed further I may state that the offending article dated 13th July, 1995, published in the daily Ajit, the translation of which can be done as follows, has been placed on record :-

(3.) This petition I am disposing of with the assistance rendered by Sarvshri G. S. Grewal, Senior Advocate, who appeared on behalf of the petitioner, and Baljinder Singh, Advocate, who has put in appearance on behalf of the respondent.