(1.) Issue notice to AG, Punjab.
(2.) Mr. S.S. Randhawa, learned DAG, Punjab, accepts notice on the asking of the Court.
(3.) With the consent of learned counsel for the parties, propose to dispose of this case today at the motion hearing stage.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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