(1.) THE petitioner is ordered to be released on bail in the sum of Rs. 50,000 with two sureties in the like amount to the satisfaction of the Chief Judicial Magistrate, Kurukshetra, Recovery of fine stayed. Bail allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN