LAWS(P&H)-1967-5-8

GURBACHAN SINGH Vs. UNION OF INDIA

Decided On May 22, 1967

GURBACHAN SINGH Appellant

V/S

UNION OF INDIA (UOI) THROUGH THE SECRETARY TO GOVT. OF INDIA, Respondents

Referred Judgements :-

LION MUTUAL MARINE INSURANCE ASSOCIATION LTD. V. TUCKER [REFERRED TO]
AKHORI RAMSEWAK PRASAD V. SARAN SINGH [REFERRED TO]

JUDGEMENT

(1.) ........................

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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