MAJOR SINGH Vs. STATE OF PUNJAB AND OTHERS

Referred Judgements :-

ONKARNATH TIWARI V. THE CHIEF ENGINEER,MINOR IRRIGATION DEPARTMENT,U.P. LUCKNOW [REFERRED TO]
STATE OF U.P V. GOBARDHAN LAL [REFERRED TO]
RAJENDRAROY VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. S L ABBAS [REFERRED TO]
STATE OF PUNJAB VS. JOGINDER SINGH DHATT [REFERRED TO]
STATE BANK OF INDIA VS. ANJAN SANYAN [REFERRED TO]
NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED VS. BHAGWAN SHIV PRAKASH [REFERRED TO]
MOHD MASOOD AHMAD VS. STATE OF U P [REFERRED TO]
JAGIR SINGH VS. STATE OF PUNJAB [REFERRED TO]
VIJAY PAL SINGH VS. STATE OF U.P. [REFERRED TO]