UMESH KUMAR Vs. BALWINDER SINGH AND ANOTHER

JUDGEMENT

(1.) CM No. 21993-CII of 2013 This is an application for condonation of delay of 395 days days in re-filing the appeal.

(2.) For the reasons mentioned in the application, the delay of 395 days in re-filing the appeal is condoned.

(3.) Civil Misc. application stands allowed. CM No. 21994-CII of 2013