LAWS(P&H)-2017-5-71

YADWINDER SINGH Vs. FINANCIAL COMMISSIONER

Decided On May 05, 2017
YADWINDER SINGH Appellant
V/S
FINANCIAL COMMISSIONER Respondents

JUDGEMENT

(1.) By this order, I shall dispose of two Civil Writ Petitions bearing No.14143 and 17111 of 2009 as the common questions of law and fact are involved.

(2.) In CWP No.14143 of 2009, the following relief has been sought:-

(3.) In second writ petition, i.e., CWP No.17111 of 2009, the petitioners have sought the following relief:-