(1.) C M Nos.485-486-CII of 2016
(2.) The present appeal has been filed by the claimants for enhancement of the amount awarded by the Tribunal as compensation for death of Bhajan Kaur.
(3.) Bhajan Kaur aged 45 years lost her life in a motor vehicular accident on 15.5.1998. She was travelling in a jeep bearing registration No.PBM-3303. The said jeep was struck by a tanker bearing registration No.PBP 5910, as a result of the accident, she suffered multiple injuries and lost her life. FIR was also logged.