(1.) C.M. No.11786-C of 2016 For the reasons mentioned in the application, delay of 37 days in re-filing the appeal is condoned.
(2.) Application stands disposed of.
(3.) RSA No. 4543 of 2016 On 10/1/2017, the following interim order was passed by this Court:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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