AMAN ALIAS KALA Vs. STATE OF HARYANA

JUDGEMENT

(1.) The criminal writ petition has been filed by Aman alias Kala - petitioner seeking temporary release for two weeks' parole to perform the marriage of his sister, namely, Aarti which is to be solemnized on 02.04.2017.

(2.) Notice of motion was issued on 30.03.2017 for today.

(3.) ASI Bijender Singh, Police Station Chandni Bagh, District Panipat, has appeared. He has submitted that he got the message late in the night and due to paucity of time, he is unable to file reply. However, the fact regarding marriage of Aarti, sister of the petitioner - Aman alias Kala, was got verified from Naresh Kumar, who is the husband of Sarpanch of the village, namely, Renu Bala. Naresh Kumar informed him that the marriage of Aarti, sister of the petitioner, is indeed fixed for 02.04.2017. We have given our thoughtful consideration to the matter.