REGENT COMPUTRONICS PVT. LTD.

PARMINDER SINGH Appellant

V/S

Bhupinder Singh (Deceased) And Others Respondents

Referred Judgements :-

CHANDRAKALA MENON VS. VIPIN MENON CAPT [REFERRED TO]
R V SRINATH PRASAD VS. NANDAMURI JAYAKRISHNA [REFERRED TO]
NIL RATAN KUNDU VS. ABHIJIT KUNDU [REFERRED TO]
VISHNU VS. JAYA [REFERRED TO]
RUCHI MAJOO VS. SANJEEV MAJOO [REFERRED TO]

(1.) Whether the petitioner is entitled to the custody of Aliza Singh minor daughter of the petitioner? OPA.

(2.) Whether the present petition is not maintainable? OPR.

(3.) Whether the respondent has concealed material facts from the Court? OPR.