LAWS(P&H)-2017-4-61

MANMOHAN SINGH Vs. STATE OF HARYANA

Decided On April 28, 2017
MANMOHAN SINGH Appellant
V/S
STATE OF HARYANA Respondents

JUDGEMENT

(1.) CM No. 6275 of 2017 Civil miscellaneous application has been filed for placing on record notice dated 06.04.2017 (Annexure A-4) for adjudication of the review application.

(2.) Notice dated 06.04.2017 (Annexure A-4) attached with the Civil Misc. application is taken on record, subject to just exceptions.

(3.) Civil miscellaneous application stands disposed of. RA No. 80 of 2017 (O&M)