(1.) CM-6416-CII-2014
(2.) CM stands disposed of.
(3.) The present appeal has been filed by the appellants, under Section 30 of the Employee's Compensation Act, 1923 (hereinafter referred to as ' 1923 Act') who are legal representatives of deceased Jasbir Singh @ Jasvir Singh. They are aggrieved against the amount of compensation granted by the Commissioner, Patiala vide order dated 28.05.2013 under the 1923 Act and the non-initiation of the penalty proceedings against the employer and funeral expenses were not granted under Section 4 (4) of the 1923 Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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