(1.) The petitioner seeks pre-arrest bail in case FIR No.260 dated 06.12.2013, registered under Sections 406, 498-A and 494 of the Indian Penal Code, at Police Station Mataur, Distt. SAS Nagar.
(2.) Heard.
(3.) On 16.01.2015, the following order was passed:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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