TARLOK AND ANOTHER Vs. MALKIT SINGH AND OTHERS

JUDGEMENT

(1.) Cm-25535-Cii-2017

(2.) The petitioners have challenged the order dated 13.09.2017 (Annexure P-3) vide which their evidence had been closed by the Court.

(3.) The backdrop of the case is necessary. A suit for declaration has been filed by the plaintiffs with respect to land measuring 10 Biswas.