LAWS(P&H)-2017-5-262

VIPIN Vs. STATE OF HARYANA

Decided On May 16, 2017
VIPIN Appellant
V/S
STATE OF HARYANA Respondents

JUDGEMENT

(1.) By this petition the petitioner has challenged the action of the respondents in not permitting him to have his documents scrutinized.

(2.) The allegations were that as per the original advertisement the petitioner who had applied for the post of Lower Division Clerk took the examination and had been successful in the first hurdle. The result was declared by document Annexure P-3 and in that result it was mentioned that the date of scrutiny of documents of successful candidates in the category of Lower Division Clerk would be 29th to 30th April, 2017. However, when the petitioner went to the office of the Haryana Staff Selection Commission on 29th April, 2017 he was shocked to learn that in fact scrutiny of documents had already taken place on 24th to 25th March, 2017. The petitioner immediately moved a representation bringing to their notice that it was not his fault but the representation having not been allowed he is before this Court. On the last date, the following order was passed:-

(3.) In my opinion, this argument is not correct. What is mentioned in the advertisement is that 'Dastanvejon ki chhatani ke liye umidvaron ko suchna dinank 08.02.2017 ki nirantarta me, dastavejon ki chhatani niman anusar punah suchibadh ki gai hai; (this can be translated into English in my own words as 'in continuation of information dated 08.02.2017 with regard to scrutiny of documents the candidates are informed that the scrutiny of documents has been rescheduled as per the following). It is clear from a perusal upto here that the scrutiny for the documents of under mentioned categories of applicants had been rescheduled. Below this a table in which there are two columns. On the left side there is description of the post and on the right side changed date is shown for scrutiny of documents. The first post which is referred to is Grid Sub Station Operator and for that category the changed date for scrutiny of documents is 20.02017 to 202017. The second post is of Upper Divisional Clerk and for that scrutiny all documents have been rescheduled to 24.02017 to 25.02017. The third and fourth posts are of Divisional Account and Lower Division Clerk and against them what is mentioned is the Hindi word Vahi (in the newspaper Dainik Jagran) and the Hindi word Yatha (in the newspaper Dainik Bhaskar). Both these words can be translated into English as 'the same'.