BHAVIKA VERMA Vs. STATE OF HARYANA AND OTHERS

JUDGEMENT

(1.) Cm-16112-2017 in CWP-15012-2017

(2.) The facts in CWP-7084-2017 and CWP-8137-2017 are similar. The facts in CWP-15012-2017 and CWP-15024-2017 are similar. There is only a marginal difference in the facts of the two sets of petitions which we will refer to.

(3.) The notices inviting e-tenders and the terms and conditions thereof are identical in all the cases.