GAURAV GOEL Vs. RAMJI DASS AND OTHERS

JUDGEMENT

(1.) The plaintiff is in revision petition against the order dated 24.01.2017 passed by the learned Civil Judge (Senior Division), Mansa.

(2.) The trial Court had framed additional issues, which are extracted as under:-

(3.) Learned counsel for the parties have also produced before me the copy of the order dated 17.12.2014 wherein the trial Court originally framed issues, which are extracted as under:-