VARUN SINGLA Vs. TEENA

Referred Judgements :-

QUINN V. LEATHEM [REFERRED TO]
LONDON GRAVING DOCK CO. LTD. V. HORTON [REFERRED TO]
HERRINGTON V. BRITISH RAILWAYS BOARD [REFERRED TO]
HOME OFFICE V. DORSET YACHT CO. [REFERRED TO]
K. KANNAN V. K. JAYALAKSHMI [REFERRED TO]
SHEPHERD HOMES LTD. V. SANDHAM (NO.2) [REFERRED TO]
PARKASHVEER V. SMT. CHAMPA [REFERRED TO]
SH.ARJUN DASS V. SH. ASHOK KUMAR [REFERRED TO]
B.K.AGGARWAL V. AVINASH GROVER [REFERRED TO]
KHUSHI RAM V. MURLI MANOHAR THATHERAN PANCHAYATI MANDIR AND DHARAMSALA SOCIETY [REFERRED TO]
K T M T M ABDUL KAYOOM VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
STATE OF ORISSA VS. SUDHANSU SEKHAR MISRA [REFERRED TO]
UNION OF INDIA VS. DHANWANTI DEVI [REFERRED TO]
PADMASUNDARA RAO DEAD VS. STATE OF TAMIL NADU [REFERRED TO]
UNION OF INDIA VS. AMRIT LAL MANCHANDA [REFERRED TO]
STATE OF ORISSA VS. MD ILLIYAS [REFERRED TO]
RAJESH KUMAR AGGARWAL VS. K K MODI [REFERRED TO]
STATE BANK OF HYDERABAD VS. TOWN MUNICIPAL COUNCIL [REFERRED TO]
STATE OF RAJASTHAN VS. GANESHI LAL [REFERRED TO]
REVAJEETU BUILDERS AND DEVELOPERS VS. NARAYANASWAMY AND SONS [REFERRED TO]
J SAMUEL VS. GATTU MAHESH [REFERRED TO]
RAMESHKUMAR AGARWAL VS. RAJMALA EXPORTS PVT LTD [REFERRED TO]
VIPIN SETHI VS. DILADAR SINGH [REFERRED TO]
PHUMMAN SINGH VS. SUKHWINDER KAUR [REFERRED TO]
DURGA PUBLICITY SERVICE AND ORS. VS. MUNICIPAL CORPORATION [REFERRED TO]
MAHILA RAMKALI DEVI VS. NANDRAM [REFERRED TO]
KANTA DEVI AND ORS. VS. HARGIAN AND ORS. [REFERRED TO]