(1.) Despite service no one has put in appearance on behalf of the respondent.
(2.) Before proceedings ex parte against the respondent, we deem it appropriate to go through the facts and circumstances.
(3.) We have summoned the record and gone through the same.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN