REGENT COMPUTRONICS PVT. LTD.

PREM MASIH Appellant

V/S

STATE OF PUNJAB Respondents

Referred Judgements :-

PULICHERLA NAGARAJU ALIAS NAGARAJA REDDY VS. STATE OF A P [REFERRED TO]
INDRASAN VS. STATE OF U P [REFERRED TO]
SINGAPAGU ANJAIAH VS. STATE OF ANDHRA PRADESH [REFERRED TO]
PRITHIPAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
HARIJAN BHALA TEJA VS. STATE OF GUJARAT [REFERRED TO]

JUDGEMENT

(1.) L.W. (5cm x 2cm) on the left side of forehead with under lying depressed skull bone fracture i.e. left temporal and frontal bone, brain matter admixed with blood coming through the L.W. under lying the fracture collection of blood and ton megenigas were seen, brain matter admixed with blood coming through the fractured bones.

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PREM MASIH Vs. STATE OF PUNJAB

Referred Judgements :-

JUDGEMENT

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