LAWS(P&H)-2017-10-213

SUKHWANT SINGH Vs. NARINDER KAUR AND OTHERS

Decided On October 10, 2017
SUKHWANT SINGH Appellant
V/S
Narinder Kaur And Others Respondents

JUDGEMENT

(1.) This is an application for condonation of delay of 109 days in filing the appeal.

(2.) For the reasons mentioned in the application, the delay of 109 days in filing the appeal is condoned.

(3.) Civil Misc. application stands allowed. RSA No. 6385 of 2016(O&M)