LAWS(P&H)-2017-10-145

JARNAIL SINGH Vs. FINANCIAL COMMISSIONER, REVENUE AND OTHERS

Decided On October 09, 2017
JARNAIL SINGH Appellant
V/S
Financial Commissioner, Revenue and Others Respondents

JUDGEMENT

(1.) CM No. 14560 of 2017 This application is filed for placing on record additional documents as Annexures P.9 to P.12.

(2.) Allowed as prayed for.

(3.) The petitioner was the Lambardar of village Kakkar, Tehsil Ajnala, District Amritsar. He has been removed from his post by the Collector, Amritsar vide order dated 18.2013 and his appeal and revision filed against the said order before the Commissioner, Jalandhar Division, Jalandhar and before the Financial Commissioner, Punjab have also been dismissed vide order dated 05.4.2016 and 08.2.2017 respectively.