LAWS(P&H)-2017-1-74

RAMESH GOEL Vs. SUMAN

Decided On January 13, 2017
RAMESH GOEL Appellant
V/S
SUMAN Respondents

JUDGEMENT

(1.) CM-46-CII-2017

(2.) Notice of motion.

(3.) Mr. Divanshu Jain, Advocate, who is present in Court, accepts notice on behalf of the respondent.