(1.) This application is filed for condonation of delay of 30 days in re-filing the appeal.
(2.) For the reasons mentioned in the application, the delay of 30 days in re-filing the appeal is condoned.
(3.) Civil misc application stands allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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