(1.) CM NO. 24282-CII of 2017 This is an application under Order 41 Rule 19 read with Section 151 CPC for restoration of the appeal.
(2.) For the reasons stated in the application, application is allowed.
(3.) The appeal is restored to its original number. F.A.O. No. 2983 of 2013
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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