LAWS(P&H)-2017-2-81

POOJA Vs. RAKESH KUMAR @ JOHNY

Decided On February 20, 2017
POOJA Appellant
V/S
Rakesh Kumar @ Johny Respondents

JUDGEMENT

(1.) Mrs. Maneka Sanjay Gandhi and another Vs. Miss Rani Jethmalani, AIR 1979 (SC) 468.

(2.) Dr. Subramaniam Swamy Vs. Ramakrishna Hegde, 1990 (1) SCC 4.

(3.) Neelam Kanwar Vs. Devinder Singh Kanwar, 2000 (10) SCC 589.