SARITA YADAV Vs. BOARD OF SCHOOL EDUCATION HARYANA

JUDGEMENT

(1.) CM No. 6831 of 2017 in CWP No. 19410 of 2016

(2.) This order shall dispose of above mentioned bunch of petitions since the issues raised are the same.

(3.) By this bunch of petitions the petitioner(s) have challenged the answer key provided for HTET Level-3 (PGT) Exam held in February, 2016 by the Board of School Education, Haryana.