GURPREET KAUR Vs. SUBASH KUMAR

JUDGEMENT

(1.) Whether Lakhbir Singh died on account of negligent driving of 4-wheeler TDV No. PCS-9775 by Gurdial Singh respondent No. 2 on 02.11989 as alleged ? OPA.

(2.) Whether the applicants are the legal representatives of Lakhbir Singh deceased? OPA.

(3.) Whether the aforesaid vehicle is owned by Subhash Kumar respondent No. 1? OPA.