LAWS(P&H)-2017-1-100

INDERJEET KAUR Vs. BALDEV SINGH AND OTHERS

Decided On January 09, 2017
INDERJEET KAUR Appellant
V/S
Baldev Singh and Others Respondents

JUDGEMENT

(1.) CM No. 17715-C of 2016

(2.) Prayer in this application filed under Sec. 149 Code of Civil Procedure is for making up the deficiency of Court fee of Rs.121.20 paisa.

(3.) For the reasons mentioned in the application, same is allowed and the applicant is permitted to make up the deficiency of Court fee of Rs.121.20 paisa.