PUNJAB TRACTORS LTD. Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

COMMISSIONER OF INCOME TAX (CENTRAL) LUDHIANA V. M/S HERO CYCLES LIMITED,LUDHIANA [REFERRED TO]
DISTRIBUTORS BARODA PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
MAXOPP INVESTMENT LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME VS. RELIANCE UTILITIES AND POWER LTD [REFERRED TO]
GODREJ & BOYCE MFG.CO.LTD. MUMBAI VS. DY. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DEEPAK MITTAL [REFERRED TO]
COMMISSIONER OF INCOME TAX-2 VS. HDFC BANK LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX-II VS. HERO CYCLES LTD. [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ABHISHEK INDUSTRIES LTD. [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. WINSOME TEXTILE INDUSTRIES LTD. [REFERRED TO]
BRIGHT ENTERPRISES PVT LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
HERO CYCLES (P) LTD. VS. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA [REFERRED TO]
HDFC BANK LTD., MUMBAI VS. THE DEPUTY COMMISSIONER OF INCOME TAX-2(3), MUMBAI AND ORS. [REFERRED TO]