(1.) Hasmat Rai and another v. Raghunath Prasad, AIR 1981 SC 1711;
(2.) Prabha Arora and another v. Brij Mohini Anand and others, 2007 (2) RCR 600;
(3.) Kedar Nath Agrawal (Dead) v. Dhanraji Devi (Dead) by L.Rs, 2004 (2) RCR 498 (SC);
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