(1.) CM No. 19883-CII of 2012 This is an application for condonation of delay of 185 days in refiling the appeal.
(2.) For the reasons mentioned in the application, the delay of 185 days in refiling the appeal is condoned.
(3.) Civil Misc. application stands allowed. CM No. 19884-CII of 2012
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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