DARSHAN RAM Vs. STATE OF HARYANA

JUDGEMENT

(1.) "A shameless woman is worst of men" Young (Love of fame).

(2.) This is the precise argument raised by the appellants' counsel while he assails the prosecution version. But the factual matrix leading to the filing of this appeal, gives an account of a sordid and obnoxious incident where the appellants who are close relatives of the prosecutrix, created a hell of a situation in Letter disregard of the moral Code, human dignity but also in flagrant violation of the law of the land.

(3.) The brief facts of the shameless acts in-revelled by the prosecution at the trial are as follows:-