STATE OF HARYANA Vs. BABU SINGH

JUDGEMENT

(1.) RAM Ditta Singh of village Kalanwali had two sons, Kaur Singh P.W.6 and Chand Singh. Gurdeep Singh P.W.5 is the son of Chand Singh. Jiwan Singh P.W.7 and Harbans Singh P.W.8 are the sons of Kaur Singh P.W.6.

(2.) FOUR /five days before the occurrence, Babu Singh accused told Kaur Singh P.W.6 that his son Jiwan Singh P.W.7 had illicit relations with the wife of Gurdeep Singh P.W.5 Kaur Singh P.W.6 protested to Babu Singh accused against the levelling of this false allegation. Because of this there was an exchange of hot words between Babu Singh accused and Kaur Singh P.W.6. People intervened and pacified them.

(3.) GURDEEP Singh P.W.5 went to Police Station Kajanwali and made a report at 9.05 p.m., which was recorded by Digamber Singh S.I. P.W.9.