(1.) On 3/11/2025, the following order was passed by this Court:-
(2.) Learned State counsel submits that authorities have accepted claim of the petitioner and his medal allowance would be revived.
(3.) In the wake of statement of learned State counsel, the petition stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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