(1.) On 1/6/2017, while issuing notice of motion, the respondent was directed not to replace petitioner by another set of Adhoc Employees/Contractual Employees/Guest Faculty.
(2.) The order dtd. 1/6/2017 reads as:
(3.) The aforesaid order was followed by order dtd. 14/5/2018 which reads as:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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