(1.) On 16/4/2009, the following order was passed:
(2.) The said order was followed by order dtd. 4/3/2010 which reads as:
(3.) Learned State counsel submits that with the efflux of time and preparation of voter list, the instant petition has rendered infructuous.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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