LAWS(P&H)-2026-2-215

GURDEV SINGH Vs. SUKHDEV SINGH

Decided On February 23, 2026
GURDEV SINGH Appellant
V/S
SUKHDEV SINGH Respondents

JUDGEMENT

(1.) This revision petition is directed against the order dtd. 9/2/2026 (Annexure P-7) passed by the Executing Court in execution No.238-2025 dtd. 17/7/2025, titled Sukhdev Singh and Others Vs. Jangir Kaur and Others, vide which the objections filed by the petitioners/judgment debtors have been dismissed.

(2.) Mr. P.K.S. Phoolka, Advocate has put in appearance on behalf of the respondents and filed his power of attorney, which is taken on record. Registry is directed to tag the same at an appropriate place.

(3.) I have heard learned counsel for the parties and have gone through the material on record.