JASCH PLASTICS INDIA LTD Vs. STATE OF HARYANA

Referred Judgements :-

ASWINI KUMAR GHOSE INCORPORATED LAW SOCIETY CALCUTTA HIGH COURT INTERVENERS VS. ARABINDA BOSE [REFERRED TO]
PORRITTS AND SPENCER ASIA LIMITED VS. STATE OF HARYANA [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. STATE OF RAJASTHAN [REFERRED TO]
FILTERCO VS. COMMISSIONER OF SALES TAX MADHYA PRADESH [REFERRED TO]
M K SALPEKAR VS. SUNIL KUMAR SHAMSUNDER CHAUDHARI [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE BARODA VS. INDIAN PETROCHEMICALS [REFERRED TO]
SUBHASH CHANDER VS. KRISHAN LAL [REFERRED TO]
JAMSHED N GUZDAR VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MAHARASHTRA VS. BRADMA OF INDIA LTD [REFERRED TO]
SHARE MEDICAL CARE VS. UOI [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE NAGPUR VS. SHREE BAIDYANATH AYURVED BHAWAN LTD [REFERRED TO]
COMMERCIAL TAXES OFFICER VS. JALANI ENTERPRISES [REFERRED TO]
COMMISSIONER OF SALES TAX U P VS. ASHOK ELASTIC WORKS PATTHEGALI VARANASI [REFERRED TO]
COMMISSIONER SALES TAX VS. ARORA MATERIAL STORE [REFERRED TO]
TELECOM DISTRICT ENGINEER VS. PRAMESH AGRAWAL [REFERRED TO]
RAJINDER SINGH VS. KULTAR SINGH [REFERRED TO]
EXCISE AND TAXATION COMMISSIONER HARYANA VS. ORIENT ELECTRICAL INSULATION PRIVATE LTD [REFERRED TO]
VISHAL SURGICAL EQUIPMENT CO VS. DRUG CONTROLLER GENERAL OF INDIA [REFERRED TO]
COMMISSIONER, SALES TAX VS. LAXMI LEATHER CLOTH INDUSTRIES PVT. LTD [REFERRED TO]