KARNAIL SINGH Vs. STATE OF HARYANA

JUDGEMENT

(1.) Present writ petition is directed against the order dated 13.5.2014 (Annexure P-5) issued by the Chief Engineer/BWS, Irrigation and WR Department, Haryana-respondent No.2, whereby reopening of the closed outlet at RD 15000-R BML Barwala Link Channel, was rejected.

(2.) Notice of motion was issued and pursuant thereto, reply on behalf of respondents No. 2 to 4 was filed. Petitioners also filed their replication.

(3.) Heard learned counsel for the parties.