LAWS(P&H)-2016-2-188

MOHAN LAL Vs. VINOD KUMAR

Decided On February 09, 2016
MOHAN LAL Appellant
V/S
VINOD KUMAR Respondents

JUDGEMENT

(1.) Notice of motion.

(2.) Mr. Munish Kumar Garg, Advocate, accepts notice on behalf of the caveator-respondent in both the petitions.

(3.) Caveat discharged.