PREM SINGH Vs. BOARD OF GOVERNOR & OTHERS

JUDGEMENT

(1.) The petitioner who is serving as a Workshop Instructor (Machine Shop) under the Department of Technical Education, State of Haryana and presently serving at Government Polytechnic Education Society, Uttawar, District Palwal has filed the instant petition impugning a seniority list at Annexure P-4 of the Workshop Instructors and in which private respondent Nos.4 to 7 have been shown senior to the petitioner.

(2.) The sole ground for raising challenge to the seniority list is that a joint seniority has been framed for Workshop Instructors of different trades whereas it was obligatory upon the respondent/authorities to have framed separate seniority list for each cadre i.e. Workshop Instructors (Carpentry Shop), Workshop Instructors (Machine Shop) and Workshop Instructors (Fitting Shop) etc.

(3.) Having heard counsel for the petitioner at length, this Court is of the considered view that the instant petition is wholly misconceived and deserves to be dismissed.