SAT PARKASH Vs. STATE OF PUNJAB

JUDGEMENT

(1.) (Oral)

(2.) SHORT reply by way of affidavit of Baljit Singh Sandhu, District Development and Panchayat Officer, Ferozepur, filed today in Court, is taken on record. Shri Chhina, while referring to paragraph 6 of the affidavit, referred to above, states that the order, appointing the Administrator, has since been withdrawn. This satisfies counsel for the petitioner.