REGULAR TRADERS Vs. STATE OF PUNJAB AND ORS

Referred Judgements :-

COMMISSIONER OF INCOME TAX PUNJAB VS. JAI PARKASH OM PARKASH COMPANY LIMITED [REFERRED]
COMMISSIONER OF INCOME TAX ERNAKULAM VS. MANAGING TRUSTEE JALAKHABAI TRUST [REFERRED]
MOHAMMAD SERAJUDDIN NANDARAM HUNTARAM VS. STATE OF ORISSA [REFERRED]
COMMISSIONER OF INCOME TAX LUCKNOW VS. NARANG DAIRY PRODUCTS LUCKNOW [REFERRED]
COMMISSIONER OF INCOME TAX MADURAI VS. T V SUNDARAM IYENGAR AND SONS LIMITED [REFERRED]
COMMISSIONER OF WEALTH TAX VS. AJAY KUMAR SOOD [REFERRED]
COMMISSIONER OF INCOME TAX VS. MAHARISHI VED VIGYAN VISHWA VIDYA PEETHAM [REFERRED]
CITY DRY FISH COMPANY VIJAYAWADA VS. COMMISSIONER OF INCOME TAX VISAKHAPATNAM A P [REFERRED]
MAHARANA AND MAHARANA VS. STATE OF ORISSA [REFERRED]
STATE OF ORISSA VS. MAHABIR PRASAD AGRAWALLA [REFERRED]
COMMISSIONER OF INCOME TAX VS. WANDOOR JUPITER CHITS PRIVATE LIMITED [REFERRED]
MALIK IRON AND STEEL ROLLING MILLS VS. STATE OF HARYANA [REFERRED]
STATE OF HARYANA VS. LIBERTY FOOTWEAR COMPANY [REFERRED]