(1.) LEARNED counsel for the appellants states that the parties have compromised the matter and the appeal be dismissed as withdrawn. Ordered accordingly. February28,2006 (M.M. KUMAR) Jiten JUDGE
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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